Citation Codes Equivalent Citations citation codes Case Number First Appeal No. 531 of 2016, First Appeal No. 1030 of 2015, First Appeal No. 1031 of 2015, First Appeal No. 1032 of 2015, First Appeal No. 1117 of 2017, First Appeal No. 1118 of 2017, First Appeal No. 1341 of 2016, First Appeal No. 1368 of 2016, First Appeal No. 1383 of 2016, First Appeal No. 1391 of 2016, First Appeal No. 1457 of 2016, First Appeal No. 1458 of 2016, First Appeal No. 1764 of 2016, First Appeal No. 1765 of 2016, First Appeal No. 1766 of 2016, First Appeal No. 1768 of 2017, First Appeal No. 1769 of 2017, First Appeal No. 1774 of 2016, First Appeal No. 1963 of 2017, First Appeal No. 1964 of 2017, First Appeal No. 398 of 2017, First Appeal No. 553 of 2016, First Appeal No. 554 of 2016, First Appeal No. 555 of 2016, First Appeal No. 578 of 2016, First Appeal No. 579 of 2016, First Appeal No. 612 of 2016, First Appeal No. 614 of 2016, First Appeal No. 615 of 2016, First Appeal No. 616 of 2016, First Appeal No. 617 of 2016, First Appeal No. 618 of 2016, First Appeal No. 688 of 2016, First Appeal No. 689 of 2016, First Appeal No. 690 of 2016, First Appeal No. 691 of 2016, First Appeal No. 704 of 2016, First Appeal No. 758 of 2015, First Appeal No. 798 of 2016, First Appeal No. 799 of 2016, First Appeal No. 800 of 2016, First Appeal No. 812 of 2015 and First Appeal No. 951 of 2016 Attorney(S) Mr. Amit Bansal and Mr. Saumyen Das, Advocates for the Puma Realtors Mr. Ajay Kurichh, A/R of Appellant Mr. Gagan Gupta, Advocate (in FA/758/2015, FA/1030/2015, FA/1031/2015 & FA/1032/2015) Mr. R.K. Dikshit, Advocate for the Complainants Ms. Ritu Sharma, Advocate and Mr. Jitender Kumar Advocate in First Appeals No. 531/2016, 554/2016, 578/2016, 612/2016, 614/2016, 691/2016, 704/2016, 798/2016, 799/2016, 1341/2016, 1383/2016, 1458/2016, 1764/2016, 1765/2016, 1766/2016, 1774/2016, 398/2017, 1117/2017, 1118/2017 Mr. Sandeep Bhardwaj, Advocate in First Appeals No. 758/2015, 812/2015, 1031/2015, 1032/2015, 553/2016, 579/2016, 615/2016, 616/2016 & 688/2016. Mr. Gagan Gupta, Advocate in First Appeal No. 812/2015 Mr. Neeraj Sobti, Advocate in First Appeals No. 555/2016, 617/2016, 618/2016, 689/2016, 690/2016, 1368/2016, 1391/2016 & 1457/2016 Mr. Sudhir Mahajan, Advocate in First Appeal No. 1030/2015 Mr. Rajeev Sagar, Advocate in First Appeals No. 1768/2017, 1769/2017, 1963/2017 & 1964/2017 Mr. Prannoy Dey, Advocate for HDFC in First Appeal Nos. 690/2016 Judges R.K. Agrawal, President M. Shreesha, Member Acts INCOME TAX ACT 1961 provisions of Punjab Apartment and Property Regulation Act, 1995 (PAPRA Act). Section 44 (2) of the Punjab Apartment and Property Regulation Act, 1995 (Punjab Act No. 14 of 995) provision of Punjab Planning and Development Authority Act, 1995. 14. provision of the Punjab Apartment and Property Regulations Act, 1995 (Punjab Act No. 14 of 1995). Section 44 of the Punjab Apartment and Property Regulation Act, 1995. Section 32 of the Punjab Apartment and Property Regulations Act, 1995 (Act no. 14 of 19995), provisions of Clauses 11.1 provision of PAPR Act, 1995 except section 32. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Puma Realtors Pvt. Ltd. Through Its Authorised Representative, Sh. Ajay Kumar Kurichh (S) v. Abha Arora (S).