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    RICHMOND PARK OWNERS AND RESIDENTS ASSOCIATION v. REGENCY PARK-1 RESIDENTS WELFARE ASSOCIATION (REGISTERED) & ORS.

    124 RA-CR-196-CII-2018 in CR-5741-2018 RICHMOND PARK OWNERS AND RESIDENTS ASSOCIATION VS REGENCY PARK-1 RESIDENTS WELFARE ASSOCIATION (REGISTERED) & ORS.

    Present: Ms. Puja Chopra, Advocate, for the applicant-petitioner.

    **** There is no ground to interfere in the review application as the petitioner seeks to re-argue the case under the garb of review application.

    This application is accordingly, dismissed.

    09.10.2018 Jyoti Yadav (RAJ MOHAN SINGH) JUDGE

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    RICHMOND PARK OWNERS... v. REGENCY PARK-1 RESID...
    (Oct 9, 2018)