Citation Codes Equivalent Citations citation codes Case Number Civil Appeal No. 444 of 1989 Judges J.S. Verma B.N. Kirpal See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Collector v. Rajasthan Spinning & Weaving Mills “In view of the decision of this Court in Collector of Central Excise v. Rajasthan Spinning & Weaving Mills Ltd. - 1995 (75) E.L.T. 36 (S.C.) = AIR 1993 SC 1262, this appeal is allowed. No costs.”