Citation Codes Equivalent Citations citation codes Case Number Civil Appeal No. 726(NM) of 1988 Judges Sabyasachi Mukharjee S. Ranganathan See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Collector v. Jyothi Engg. Corporation “In view of the facts involved in this case it is not necessary to interfere with the Order of the Tribunal. The appeal fails and is, therefore, dismissed accordingly.”