Citation Codes Equivalent Citations citation codes Case Number Writ Petition No. 15504 of 2018 (GM-CPC)1 Attorney(S) Sri. H.N. Basavaraju. Advocate for Sri. Rajagopal. M.P., Advocate Sri. V.A. Mohan Rangarn, Advocate for R1 Sri. D.P. Mahesh, Advocate for R2 & R3 R4-notice dispensed with vide order dtd 28.05.2018 Judges S.G. Pandit, J. See more information ... Smart Summary Please sign up to generate summary. G. Nagaraj v. Dr. B.P. Mruthunjayanna And Others Learned counsel for the petitioner has filed a memo dated 28.08.2018, stating that the writ petition has become infructuous. 2. Memo is placed on record. Accordingly, writ petition is dismissed as having become infructuous. SD/- JUDGE RB/rv