Citation Codes Equivalent Citations citation codes Case Number First Appeal No. 8 of 2018†† Disposition in part Attorney(S) Mr. Mohan Babu Agarwal, Advocate Ms. Pankaj Bala Varma, Advocate Judges V.K. Jain, Presiding Member Acts SECTION 19 CONTRACT ACT 19 of Indian Contract Act Section 18 & 19 of Indian Contract Act, 1872. 8. Section 18 of Indian Contract Act Section 19 of Indian Contract Act Section 19 of the Indian Contract Act, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Orintal Insurance Company Limited (S) v. Mahendra Construction (S).