Citation Codes Equivalent Citations citation codes Case Number C.P. No. 274/2016/(T.P. No. 118/17) Attorney(S) Ms. Suja Surendran, Shri Pankaj Srivastava, RP, ; None Judges Rajeswara Rao Vittanala, Member (Judicial) Ashok Kumar Mishra, Member (Technical) Acts TRIBUNAL BENGALURU CP.N0.274/2016/(TP.N0.118/17) Uls 433 35 434 of the Companies Ac_t,_>_l956 RLigLSection 9 of IBC 2 _1_ and Rule 6 ofLQ B AAA Rules, 2016i Section 12(A) of IBC read with Regulations 30 (a) Section 433 and 434 of the Companies Act, 1956 COMPANIES ACT 1956 See more information ... Smart Summary Please sign up to generate summary. Fedex Express Transportation And Supply Chain Services (India) Private Limited v. Pickthemup Technologies Private Limited .