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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • provisions of the Punjab Apartment and Property Regulation Act, 1995 (in short, PAPRA)
  • Section 12 of the PAPRA read with Rule 17 of the Rules
  • SECTION 17 A CONSUMER PROTECTION ACT 1986
  • Sections 3, 5, 9 and 12 of PAPRA.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Acts
  • provisions of the Punjab Apartment and Property Regulation Act, 1995 (in short, PAPRA)
  • Section 12 of the PAPRA read with Rule 17 of the Rules
  • SECTION 17 A CONSUMER PROTECTION ACT 1986
  • Sections 3, 5, 9 and 12 of PAPRA.
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    Ravi chandra v. Land Twisters ,mohali

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    Comments

    Ravi chandra v. Land Twisters ,mohali
    (Aug 8, 2018)