Citation Codes Equivalent Citations citation codes Case Number Revision Petition No. 1520-1521 of 2018‡ Attorney(S) Mr. Angad Kochhar and Ms. Tanvi Dubey Advocates Judges R.K. Agrawal, President M. Shreesha, Member Acts Section 21(b) of the Consumer Protection Act, 1986 (for short the "Act") See more information ... Smart Summary Please sign up to generate summary. Branch Manager, Indigo Airlines And Another Petitioner(S) v. Kalpana Rani Debbarma And Others (S).