Citation Codes Equivalent Citations citation codes Case Number RP/421/2013 Disposition dismissed Attorney(S) MR. M.M. KALE & MR.PAWAN KUMAR RAY Acts CONSUMER PROTECTION ACT 1986 Section 6 and 7 of the Limitation Act held that Section 7 See more information ... Smart Summary Please sign up to generate summary. ORIENTAL INSURANCE CO. LTD. v. RISHIKESH SANDEEP KALE & 4 ORS.