Citation Codes Equivalent Citations citation codes Case Number CRL.A. 432/2017 Disposition NA Attorney(S) Represented by: Mr. Ashok Kr. Singh, Advocate Represented by: Mr. Amit Gupta, APP for State Judges Mukta Gupta, J. Acts SECTION 8 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 Section 164 Cr.P.C Section 313 Cr.P.C. Section 354 IPC and Section 8 of POCSO Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account