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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • 1) Sandeep Kumar for Corporator Debtor/Respondents
  • 2) M.G. Rajeshwari for Operational Creditor Petitioner
Judges
  • Ch. Mohd. Sharief Tariq, Member (Judicial)
Acts
  • CP/77/ (IB)/CB/Zl)18 NAME 0F THE PETITION'ER(S) I KP. JAYARAMAN NAME OF THE RESPONDENT(S) I RADIIA EXPORTS INDIA PVT LTD UNDER SECTION I 9 RULE 6 SING. NAME (IN CAPITAL) DESIGNATION SIGNATURE REPRESENTATION
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • 1) Sandeep Kumar for Corporator Debtor/Respondents
  • 2) M.G. Rajeshwari for Operational Creditor Petitioner
Judges
  • Ch. Mohd. Sharief Tariq, Member (Judicial)
Acts
  • CP/77/ (IB)/CB/Zl)18 NAME 0F THE PETITION'ER(S) I KP. JAYARAMAN NAME OF THE RESPONDENT(S) I RADIIA EXPORTS INDIA PVT LTD UNDER SECTION I 9 RULE 6 SING. NAME (IN CAPITAL) DESIGNATION SIGNATURE REPRESENTATION
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    K.P. Jayaraman v. Radha Exports India Pvt. Ltd.

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    Comments

    K.P. Jayaraman v. Radha Exports India Pvt. Ltd.
    (Apr 12, 2018)