Citation Codes Equivalent Citations citation codes Case Number Consumer Case No. 1605 of 2017, Consumer Case No. 1606 of 2017, IA/12129/2017(Condonation of delay), Consumer Case No. 1607 of 2017, IA/12130/2017(Condonation of delay), Consumer Case No. 1608 of 2017, IA/12131/2017(Condonation of delay), Consumer Case No. 1609 of 2017, IA/12132/2017(Condonation of delay), Consumer Case No. 1610 of 2017, IA/12133/2017(Condonation of delay), Consumer Case No. 1611 of 2017 and IA/12134/2017(Condonation of delay) Disposition in part Attorney(S) For the Complainant: Ms. Himanshi Singh, Advocate For the Opp. Party: Mr. Rohan Ahuja and Mr. Harsh Vardhan, Advocates. Judges R.K. Agrawal, President M. Shreesha, Member Acts u/s 2(1)(d) of the Consumer Protection Act, 1986. Consumer Complaints u/s 21 (a) (i) of the Consumer Protection Act, 1986 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Pinki Saini v. Imperia Structure Ltd.