Citation Codes Equivalent Citations citation codes Attorney(S) Judges F.I. REBELLO Acts Section 1D of the Goa, Daman and Uiu(Protec tion fr0m bviction of Mundkars, Agricultural Labou- rers and Village Artisans) Act, 1971. provisions of Gections 15 and 16 of the hmndkar Act. Section 16(8) Section 3 of the Mundkar Act(Protection from Eviction) Act, 1975, provisions of Section 3 of the Lmndkar Act, 1075 Sub-Section (8) of Section 16 Sub-Section (8), Section 16 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT SHRI. JERONIMO DIAS v. SHRI. JOSE JERONIMO ESTUQUIO DE NORONHA COTA E MENEZES