Citation Codes Equivalent Citations citation codes Attorney(S) Judges F.I. REBELLO Acts Section 36 -A of the Industrial Disoutes Act. 5hri S. SECTION 36 A INDUSTRIAL DISPUTES ACT 1947 PAYMENT OF GRATUITY ACT See more information ... Smart Summary Please sign up to generate summary. WORKMEN OF HINDUSTAN CIBA-GAIGY LTD. v. HINDUSTAN CIBA-GEIGY LTD. ANR.