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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Attorney(S)
Judges
  • R.M.S. KHANDEPARKAR
Acts
  • Order 39, Rule 2A of C.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Attorney(S)
Judges
  • R.M.S. KHANDEPARKAR
Acts
  • Order 39, Rule 2A of C.P.C.
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Smart Summary

    MARGAO M. COUNCIL. v. PANDURANG K. ALVE & ORS.

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    Comments

    MARGAO M. COUNCIL. v. PANDURANG K. ALVE & ORS.
    (Jul 30, 1999)