Citation Codes Equivalent Citations citation codes Acts section 15Atb) of the SEBI Act, 1992 for the violations of provisions of regulation 13(4A) rlw 13(5) of PIT Regulations, 1992 rlw regulation 12(2) of PIT Regulations, 2015. SECURITIES AND EXCHANGE BOARD OF INDIA ACT 1992 section 15J Of the SEBI Act, 1992 read with rule 5(2) of the Adjudication Rules, 1995 section 15-l of the SEBI Act, 1992 and rule 5 of the Adjudication Rules, 1995, section 15I of the SEBI Act, 1992 r/w rule 3 provisions of 15A(b] of the SEBI Act, 1992 rule 6 of the Adjudication Rules, 1995, rule 4 of the Adjudication Rules, 1995 section 15A(b) of the SEBI Act, 1992. section 15A(b) of SEBI Act, 1992. See more information ... Smart Summary Please sign up to generate summary. Adjudication order against Wisdom Global Enterprises Ltd. in the matter of Core Education and Technologies Ltd