Citation Codes Equivalent Citations citation codes Case Number (CAA)-31(PB)/2018 Attorney(S) Acts provisions of the Companies Act, 2013 (for brevity the Act) read With Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 (for brevity the Rules) 13 CAA 311PB)/2018 Bharti Digital Networks Pvt Ltd 8n Bharti Airtel Limited provisions of the Companies Act, 1956 Section 232 (3) (i) read with Section 233 (ll) of the Companies Act, 2013. Sections 230-232 of the Companies Act, 2013, Section 232 (3) of the Companies Act, 2013, SECTION 133 COMPANIES ACT 2013 Companies Act, 2018, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Tikona Digital Networks Pvt. Ltd And Bharti Airtel Limited Vs