Citation Codes Equivalent Citations citation codes Case Number A/293/2017 Attorney(S) Mr. Jagdish Thakur Shashi Bhushan. Acts CONSUMER PROTECTION ACT 1986 section 13(4)(ii) of Consumer Protection Act 1986 section 13(4) of Consumer Protection Act 1986 SECTION 12 CONSUMER PROTECTION ACT 1986 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sh. Bharat Bhushan Vaid. v. National Insurance Co. Ltd. & Ors.