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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • Mr. Somiran Sharma
Judges
  • Rekha Gupta, Presiding Member
  • Anup K Thakur, Member
Acts
  • section 21 (b) of the Consumer Protection Act, 1986.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Attorney(S)
  • Mr. Somiran Sharma
Judges
  • Rekha Gupta, Presiding Member
  • Anup K Thakur, Member
Acts
  • section 21 (b) of the Consumer Protection Act, 1986.
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Smart Summary

    Md. Hassan Khalid Haidar Petitioner(S) v. General Motors India Pvt. Ltd. And Others (S).

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    Comments

    Md. Hassan Khalid Haidar Petitioner(S) v. General Motors India Pvt. Ltd. And Others (S).
    (Jun 8, 2018)