Citation Codes Equivalent Citations citation codes Case Number Consumer Case No. 913 of 2016 Disposition in part Attorney(S) For the Complainant: Mr. Chandrachur Bhattacharya, Advocate For the Opp.Party: Mr. Gopal Jain, Sr. Advocate with Mr. Shekhar G. Devasa, Mr. N. Swaminathan, Ms. Prashanti P. Mr. Ashok Kumar Singh and Mr. Manish Tiwari, Advocates Judges Prem Narain, Presiding Member Acts SECTION 12 CONSUMER PROTECTION ACT 1986 u/s 12(1)(c) of the Consumer Protection Act, 1986 Order 1 Rule 8 of CPC. Section 3(f)(3) of the Karnataka Apartment Ownership Act, 1972. Section 12(1)(c ) of the Consumer Protection Act, 1986, See more information ... Smart Summary Please sign up to generate summary. JUDGMENT R.V. Prasannakumaar v. Mantri Castles Pvt. Ltd.