Citation Codes Equivalent Citations citation codes Case Number Consumer Case No. 1443 of 2016 Disposition allowed Attorney(S) For the Complainant: Ms. Himanshi Singh, Advocate For the Opp. Party: Mr. Babanjeet Singh, Advocate Judges Ajit Bharihoke, Presiding Member Acts SECTION 24 A CONSUMER PROTECTION ACT See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Sameer Dewan v. Unitech Limited