Citation Codes Equivalent Citations citation codes Acts provisions of Section 12A(c) of the SEBI Act, 1992 and Regulation 3(d), 4(1) and 4(2)(e) (f) & (k) of the PFUTP Regulations 2003. 32. Section 12A(c) of the SEBI Act , 1992 (SEBI Act) and Regulations 3(d); 4(1) alongwith 4(2)(e), (f) SECURITIES AND EXCHANGE BOARD OF INDIA ACT 1992 section 19 read with sections 11(1), 11(4) and 11B of the SEBI Act, 1992, Section 12A(c) of the SEBI Act and Regulations 3(d) and 4(1) Section 11(1), 11(4) and 11B of the SEBI Act, 1992 Section 2(51) of the Companies Act, 2013. provisions of the Companies Act. jj) COMPANIES ACT 1956 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Order in the matter of United Spirits Limited