Citation Codes Equivalent Citations citation codes Case Number Crl. Rev.P. 33/2016 Attorney(S) Advocate Mr. M. Borah Judges Rumi Kumari Phukan, J. Acts section 66A/67A Information Technology Act read with section 376 IPC ARTICLE 21 CONSTITUTION OF INDIA SECTION 65 B EVIDENCE ACT Information Technology Act, in short IT Act, sub-Section (2)(i) of Section 173 Section 191(1)(C) of the Code.24. Section 190(b) of the Code, Section 173 of the Code, Section 341/354/506 IPC section 2(d) Cr.P.C, Section 164 Cr.P.C Section 161 Cr.P.C Section 156(3).25. Section 190(1)(b) Section 173(2)(1) Section 2(d) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account