Citation Codes Equivalent Citations citation codes Case Number CA No. 26/2018 (Application under Section 66, 43, 45 and 60(5)(a) of the Insolvency and Bankruptcy Code, 2016) in Company Petition No. (IB)77/AID/2017 (Application under Section 7 of the Insolvency & Bankruptcy Code, 2016) Attorney(S) Sh. Sudhanshu Batra, Sr. Adv. Along with Sh. Abhishek Anand, Advocate & Ms. Honey Satpal, Advocates for the Applicant/RP; Sh. Abhay Singh, Advocate for the Res. No. 1, 2, 3, 4, 9, 13 & 14; Sh. Sudeep Harkauli, Advocate for the Res. No. 5, 8, & 10, 11 & 12; Sh. R.P. Agarwal, Advocate for the Res. No. 15; Sh. Tarun Verma, Advocate for the Res. No. 16; Sh. Vijay Kumar, Advocate for the Res. No. 17; Sh. Abhijnan Jha along with Sh. Swetashwsi Aggarwal, Advocates for the Res. No. 18; Sh. Yash Tandon, Advocate for the Res. No. 19 & 22; Ms. Gunjan Jadwani, Advocate for the Res. No. 26; Ms. Gunjan Jadwani along wth Sh. Madhav Kanoria & Sh. Shantanu Chaturvedi, Advocates for the Res. No. 30; Sh. Anuraj Khanna, Sr. Adv. Along with Sh. Madhav Kanoria, Adv. Sh. Shantanu Chaturvedi, Adv. Ms. Gunjan Jadwani, Advocates for the Res. No. 32; Sh. O.P. Mishra, Advocate for the Res. No. 36; Sh. Manish Goyal along with Sh. Abhinav Chopra, Ms. Priyanka Midha, Sh. Parag Manini & Sh. Ram Kaushik, Advocates for the Res. No. 42. Judges V.P. Singh, Member (Judicial) Saroj Rajware, Member (Technical) See more information ... Smart Summary Please sign up to generate summary. Idbi Bank Limited Financial Creditor v. Jaypee Infratech Limited Corporate Debtor.