Citation Codes Equivalent Citations citation codes Case Number CA No. 117/2018 in Company Petition No. (IB)77/ALD/2017 Attorney(S) Sh. Swetashwa Agarwal, Advocate for the Applicant; For the Resolution Professional: Sh. Sudhanshu Batra, Sr. Adv. Along with Sh. Abhishek Anand, Advocate & Ms. Honey Satpal, Advocate. Judges V.P. Singh, Member (Judicial) Saroj Rajware, Member (Technical) Acts Section 60(5) of the Insolvencv & Bankruptcv Code, 201_6) m . COMPANY PETITION NO.(IBl77/ALDIZQI7 (Application glider Section 7 Section 5(8) of the Code. Section 5(7) of the Code. See more information ... Smart Summary Please sign up to generate summary. Axis Bank Limited v. Anuj Jain