Citation Codes Equivalent Citations citation codes Case Number CA No. 81/2018 in Company Petition No. (IB)77/ALD/2017 Attorney(S) Sh. Anurag Khanna, Sr. Adv. Along with Sh. Madhav Kanoria, Advocate for the Applicant; Sh. Shantanu Chaturvedi, Adv. Ms. Gunjan Jadwani, Adv. For the Resolution Professional: Sh. Sudhanshu Batra, Sr. Adv. Along with Sh. Abhishek Anand, Advocate & Ms. Honey Satpal, Advocate. Judges V.P. Singh, Member (Judicial) Saroj Rajware, Member (Technical) Acts Act. Again Section 6 of the Displaced Persons (Legal Proceedings) Act 25 of l949, section 6U (5) Of the Insolvency and Bankruptcy Code 2016 (hereinafter referred Section 60 {5) ofthe Insolvency and Bankruptev Code 2016 Section 58 of the Transfer cyPropertjv Act 4 of1882, Security Interest Act 2002 (SARFAESI'Aet) and Sub- provision of the Transfer of Property Act, Financial Institutions Act 1993. TRANSFER OF PROPERTY ACT 1882 Section 3 (31) ofthe code sub-section (6) of sec 3 COMPANIES ACT 2013 See more information ... Smart Summary Please sign up to generate summary. Icici Bank Limited v. Anuj Jain