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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Sections 420, 494, 506, 323, 498A, 406 and 120 B of the I.P.C.
  • rule 10 (2) of the CCS (CCA) Rules, 1965.
  • provisions contained in sub-rule 7,
  • sub-rule (1) or (2) of this rule
  • Section 323, 406, 494, 420
  • provisions of Rule 10(7)
  • Rule 10(6) of Rules
  • Rule 10 (5)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Sections 420, 494, 506, 323, 498A, 406 and 120 B of the I.P.C.
  • rule 10 (2) of the CCS (CCA) Rules, 1965.
  • provisions contained in sub-rule 7,
  • sub-rule (1) or (2) of this rule
  • Section 323, 406, 494, 420
  • provisions of Rule 10(7)
  • Rule 10(6) of Rules
  • Rule 10 (5)
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Capt. Pramod Kumar Bajaj v. Union Of India
(Aug 31, 2010)