Citation Codes Equivalent Citations citation codes Case Number O.A No. 101/2012 Attorney(S) (By Advocate: Shri S.N Sharma) (By Advocate: Shri T.C Gupta) Judges Alok Kumar Singh, Acting Chairman Dr. Ramesh Chandra Panda, Member (A) Acts sub rule (1) of Rule 5 of Central Civil Services (Temporary) Service Rules, 1965. These Rules Sections 323/325/341 read with 34 of Indian Penal Code, Sections 323/325/341 read with 34 IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account