Citation Codes Equivalent Citations citation codes Case Number O.A No. 4219/2011 with O.A No. 4499/2011, O.A No. 958/2012, O.A No. 245/2012 and O.A No. 2503/2011 Attorney(S) By Advocate: Shri Anil Singal By Advocates: Shri BNP Pathak By Advocate: Shri Anil Singal By Advocates: Shri BNP Pathak By Advocate: Shri Anil Singal By Advocate: Mrs. Avnish Ahlawat By Advocate: Shri Sachin Chauhan By Advocate: Shri N.K Singh for Mrs. Avnish Ahlawat By Advocate: Shri Anil Singal By Advocates: Shri Amit Anand Judges G. George Paracken, Member (J) Manjulika Gautam, Member (A) Acts Section 304 IPC, under Section 324 read with 34 IPC and under Section 324 IPC, Section 323/341/294 and 506-B read with Section 34 of the Indian Penal Code Rules 6 and 25 of the Delhi Police (Appointment and Recruitment) Rules, 1980 Section 25 of the Delhi Police (Appointment and Recruitment) Rules, 1980 Sections 332/353/186/285/506 r/w 34 of the IPC and 25/54/59 Arms Act Rule 17-A (XX) of the Delhi Police (Appointment & Recruitment) Rules, 1980. Sections 323/341/324/325 read with Section 34 of Indian Penal Code provisions of Delhi Police (Appointment and Recruitment) Rules, 1980 Sections 304 and 324 of Indian Penal Code read with Section 34 section 325 IPC. The provisions contained in section 308 IPC Sections 143/323/341/379 IPC. Offence under Section 143 IPC SECTION 19 ADMINISTRATIVE TRIBUNALS ACT 1985 Section 323 IPC, Section 504 IPC and Section 506 IPC, SECTION 3 PROBATION OF OFFENDERS ACT 1958 Section 147/148/149/336/341/323/451 of the IPC Sections 302/307/148 of the Indian Penal Code PROBATION OF OFFENDERS ACT 1958 SECTION 12 PROBATION OF OFFENDERS ACT SECTION 4 PROBATION OF OFFENDERS ACT U/s 12 of Probation of Offenders Act, 1958. Section 3/6 of the Public Examination Act ARTICLE 226 CONSTITUTION OF INDIA ARTICLE 141 CONSTITUTION OF INDIA u/s 3 of Probation of Offenders Act, 1958 JUVENILE JUSTICE ACT Sections 148/149/323/427/452/506 IPC Section 325/34 of Indian Penal Code. Sections 341, 323, 354 and 379 of IPC. Sections 143, 323, 451 and 336 of IPC. Sections 148/149/323/427/506 of IPC u/s 3 of Probation of Offender Act 15. Sub-section (8) of Section 320 Section 451/149/323 of the IPC Section 325/323/341 of the IPC Sub Section 8 of Section 320 Sections 341/294/506/34 IPC Sections 302, 304, 324/34 IPC. Section 323/504 and 506 IPC. Section 363/ 364A/506/34 IPC, Protection of Children) Act Section 304, 324/34 of IPC Section 324/323/504 IPC Section 451/341/323 IPC Section 323/504/506 IPC Section 323/325/34 IPC. Section 304/324/34 IPC. Section 302 Cr.P.C. Section 164 Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account