Citation Codes Equivalent Citations citation codes Case Number WTM/SR/ERO/BLO/92/12/2014 Judges S. Raman, Whole Time Member Acts provisions of the t Companies Act, 1956 (Section 56, Section 60 read with Section 2(36), Section 73,) read with Section 465 of the Companies Act, 2013. SEBI SECTION 465 COMPANIES ACT 2013 provisions of Section 73(3) of Companies Act, 1956. Under Section 2(36) read with Section 6O of the Companies Act, 1956, provisions of the SEBI Act, 1992 ("SEBI Act"); the Companies Act, 1956 read with the Companies Act, 2013. provisions of Section 73(2) of the Companies Act, 1956. i v. Section 73(3) of Companies Act, 1956, provisions of Section 6O of Companies Act, 1956. Under Section 56(1) of the Companies Act, 1956, SECURITIES AND EXCHANGE BOARD OF INDIA ACT 1992 SECTION 22 A SECURITIES CONTRACTS REGULATION ACT Sections 73 of the Companies Act, 1956, of which sub-Sections (1), (2) Section 465(1) of the Companies Act, 2013, the Companies Act, 1956, Section 73(1) of the Companies Act, 1956. It Page 8 of12 4.5 4.6 provisions of Section 56(1) and 56(3) of the Companies Act, 1956 provisions of section 67(3) of the Companies Act, 1956. Page 6 Section 55A of the Companies Act, Section 67 of that Act, provisions of Section 73(1) of the Companies Act, 1956, Sections 67(1) and 67(3) of the Companies Act, 1956, section 4A of the Companies Act, 795 6 (7 of 7956). provisions of Section 55A of the Companies Act. Companies (Amendment) Act, 2000 1 3. 7 2.2000, Section 465 (2) of the Companies Act, 2013, Section 67(3) of the Companies Act, 1956 Section 73(2) of the Companies Act, 1956, Section 56(3) of the Companies Act, 1956, COMPANIES ACT 1956 SECTION 67 COMPANIES ACT 1956 SECTION 73 COMPANIES ACT 1956 COMPANIES ACT 2013 section of the puhlic. Section 6 7 (3 ) clauses (1) and (h) of Section 67 (3 ) 67(3) of the Companies Act, 1956. S uh-section (3) of Section 67 section (7) or suh- section (2), 5 ofIZ Section 67 (7) Section 6 7 (3 ) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Interim Order passed in the matter of Vista Management Services Limited