Citation Codes Equivalent Citations citation codes Case Number WTM/SR/CIS-NRO/10/03/2014 Judges S. Raman, Whole Time Member Acts Sections 11(1), 11(4) and 11B of the Securities and Exchange Board of India Act, 1992 read with Regulation 65 of the SEBI (Collective Investment Schemes) Regulations, 1999 Section 12 (113) of the SEBI Act, 1992 and Regulation 3 of the CIS Regulations read with Section 11AA of the SEBI Act, 1992. Page 12 of 14 sections 11(1), 11B and 11(4) of the SEBI Act, 1992 read with Regulation 65 of CIS Regulations, Section 11AA of the SEBI Act, 1992 (hereinafter referred to as "SEBI Act"). 3.1 section 11AA(2)(iii) and (iv) of the SEBI Act. 3.2.2 Section 12(1B) of the SEBI Act and Regulation 3 Section 12 (IB) of the SEBI Act, 1992 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Order in the matter of Ecogreen Real Estate (India) Ltd