Citation Codes Equivalent Citations citation codes Case Number WTM/SK/CIS-NRO/24/09/2013 Judges S. Raman, Whole Time Member Acts sections 11(1), 11B and 11(4) of the Securities and Exchange Board of India Act, 1992 read with Regulation 65 of the SEBI (Collective Investment Schemes) Regulations, 1999 sections 11(1), 11B and 11(4) of the SEBI Act read with Regulation 65 ofCIS Regulations, Section 12(1B) of the SEBI Act and Regulation 3 Section 12(15) of the SEBI Act and Regulation 3 Section 11AA of the SEBI Act. 8.5.1 Section 12(13) of the SEBI Act, section 11AA(2)(iii) (iv). See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Order in the matter of M/s MVL Ltd. and its Directors