Citation Codes Equivalent Citations citation codes Case Number Company Appeal (AT) (Insol.) No. 30 of 2017, Company Appeal (AT)(Insol.) No. 37 of 2017 and Company Appeal (AT)(Insol.) No. 54 of 2017 Disposition dismissed Attorney(S) Mr. Arun Kathpalia, Senior Advocate with Mr. Jayant Mehta, Ms. Smita Mukherjee, Ms. Manju Bhuteria, Mr. Rajesh Gupta, Ms. Sonia Dube, Mr. Satadru Chakraborty, Mr. Anurag Singh and Ms. Harshita Verma, Advocates Mr. Ramji Srinvasan, Senior Advocate with Mr. Anand Shankar Jha, Mr. Mohammad Ali, Mr. Vivek Paul and Ms. Divyani Tripathi, Advocates Mr. Arun Kathpalia, Senior Advocate with Mr. Jayant Mehta, Ms. Smita Mukherjee, Ms. Manju Bhuteria, Mr. Rajesh Gupta, Ms. Sonia Dube, Mr. Satadru Chakraborty, Mr. Anurag Singh and Ms. Harshita Verma, Advocates Mr. Ramji Srinvasan, Senior Advocate with Mr. Anand Shankar Jha, Mr. Mohammad Ali, Mr. Vivek Paul and Ms. Divyani Tripathi, Advocates Mr. Aran Kathpalia, Senior Advocate with Mr. Jayant Mehta, Ms. Smita Mukherjee, Ms. Manju Bhuteria, Mr. Rajesh Gupta, Ms. Sonia Dube, Mr. Satadru Chakraborty, Mr. Anurag Singh and Ms. Harshita Verma, Advocates Mr. Ramji Srinvasan, Senior Advocate with Mr. Anand Shankar Jha, Mr. Mohammad Ali, Mr. Vivek Paul and Ms. Divyani Tripathi, Advocates. Judges S.J Mukhopadhaya Chairperson A.I.S Cheema, Judicial Member Balvinder Singh, Technical Member Acts SECTION 179 COMPANIES ACT 2013 COMPANIES ACT 1956 SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 419 COMPANIES ACT 2013 SECTION 432 COMPANIES ACT 2013 Section 2 of Power of Attorney Act, 1882 sub-section (5) of Section 7 sub section (2) of Section 65 Rules 20, 21, 22, 23, 24 and 26 of Part III of NCLT Rules, 2016. 13. Rule 23(1) of NCLT Rules Section 7 or Section 9 or Section 10 of 'I&B Code'. 36. section 7 or Section 9 or Section 10 of 'I&B Code'. 37. "Section 2 of the Power of Attorney Act, 1882 Rule 2(6) of NCLT Rules, 2016. 12. Rule 10 clause (b) of sub-section (5), Attorney Act, 1882 Rule 2(6) of the NCLT Rules, 2016 sub-section (5) of Section 9 and sub-section (4) of Section 10 of the 'J&B Code'. Rule 23 and 26 of the National Company Law Tribunal Rules 2016. (ii) Rule 23 read with Rule 26 of the National Company Law Tribunal Rules, 2016 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Palogix Infrastructure Private Limited v. Icici Bank Limited