Citation Codes Equivalent Citations citation codes Case Number Company Appeal (AT) No. 216 of 2017 Disposition NA Attorney(S) Shri Rakesh Kumar, Advocate Nos. 1, 5, 6, 7 to 9: Shri Arun Saxena, Ms. Nalini and Ms. Jayshree Dugar, Advocates Judges S.J Mukhopadhaya Chairperson Balvinder Singh, Member (Technical) Acts Sections 402 and 403 of Companies Act, 1956 (now Section 241/242 of the Companies Act, 2013). 7 8 Sections 397, 398 read with Sections 237, 402 and 403 of the Companies Act, 1956 See more information ... Smart Summary Please sign up to generate summary. Pawan Kumar v. Newtech Agro Products Pvt. Ltd.