Citation Codes Equivalent Citations citation codes Case Number 44/2017 Disposition dismissed Judges Justice S.J. Mukhopadhaya (Chairperson) Mr. Balvinder Singh Member (Technical) Acts LIMITATION ACT 1963 SUCCESSION ACT 1925 SECTION 7 INSOLVENCY AND BANKRUPTCY CODE 2016 Section 7 of 18& B Central Government Section 2 sub-section (5) (7) sub-section (3) of Section 7 Limitation Act, 2013 sub-section (7) of Section 5 clause (a) of sub-section (3) of Section 7, sub-section (2) of Section 8 sub-section (8) of Section 5 sub-section (1. 1 . ) of Section 3 sub-section 12 of Section 3, Sub-section (2) of Section 7 clause (b) of sub-section (5), provision of sub-section .3(a) Section 239 read with Sections 7, 8, 9 and 10 clause (c) of sub-section (8) of Section 5 sub-section (8) Section. S. .3 Debt' sub- section (3)(a) of Section 7 .16 sub-clauses (a) to(h) of this clause,b 28. Clause (c) of sub-section (8) of Section '5 sub-section (1) of Section 7 of the. .1 & B Code, section 3(12) of the I & B Code 14 sub-section 2(f) of Section 240 sub-section (7) read with sub- section(8) of Section See more information ... Smart Summary Please sign up to generate summary. Neelkanth Township and Construction Pvt. Ltd. v. Urban Infrastructure Trustees Ltd.