Citation Codes Equivalent Citations citation codes Case Number Company Appeal (AT) No. 03 of 2016 with Company Appeal (AT) No. 06 of 2016 Attorney(S) Mr. Krishnendu Datta with Ms. Sanjana Saddy and Mr. Boney Jain, Advocates Mr. Vishal Misbra, Advocate Judges Sudhansu Jyoti Mukhopadhaya Chairperson Balvinder Singh, Member (Technical) Acts Section 434(1)(b) of the Companies Act 2013, SECTION 422 COMPANIES ACT See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Man Industries (India) Ltd. v. Man Infraprojects Ltd.