Citation Codes Equivalent Citations citation codes Case Number W.P.(C) 2862/2018 & CM Nos. 11574-576/2018 Disposition NA Attorney(S) Mr. Akhil Sibal, Sr. Adv. with Mr. Arjun Mukherjee and Mr. Pradeep, Advs. Mr. Akshay Makhija, CGSC with Ms. Mahima Bahl and Mr. Seerat Singh, Advs. Mr. Harwinder Singh, Inspector/OCI/CEIC, FRRO with Mr. Satwinder Singh, Inspector FRRO. Judges Rajiv Shakdher, J. Acts provisions of Section 7(A)(1)(d) of the Citizenship Act, 1955 (in short "Act") and sub-section See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Felix Stefan Kaye Petitioner v. Foreigners Regional Registration Office (Frro) Delhi