Citation Codes Equivalent Citations citation codes Case Number CC/201/2017 Attorney(S) Acts provisions of Punjab Apartment and Property Regulation Act, 1995 (in short, PAPRA) Rule 17 of the Punjab Apartment and Property Regulation Rules, 1995, SECTION 17 CONSUMER PROTECTION ACT 1986 Section 9 of the PAPRA. Consumer Complaint No.201 of 2017 21 SECTION 17 A CONSUMER PROTECTION ACT 1986 Sections 3 (1) (2), 4 and 5(1) of PAPRA Property Apartment Act, 1995), sub-section (1) of section 6 See more information ... Smart Summary Please sign up to generate summary. Paramjit Singh v. The Sky Rock Welfare Society