Citation Codes Equivalent Citations citation codes Case Number CC/225/2017 Attorney(S) Acts Section 14 of the Securitization & Reconstruction of Financial Assets and Enforcement of Security Interest Act (SARFAESI, Act) SECTION 17 CONSUMER PROTECTION ACT 1986 provisions of PAPRA & Rules; Consumer Complaint No.225 of 2017 61 provisions of PAPRA & Rules; Consumer Complaint No.225 of 2017 85 Property Regulation Act, 1995 (in short, PAPRA) & Rules; b) SECTION 17 A CONSUMER PROTECTION ACT 1986 Property Regulation Act, 1995 (in short, PAPRA) SECTION 8 ARBITRATION ACT See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Arjun Singh v. M/s N.H.Matcon