Sri. Muniswamy Gowda. S.G, Advocate for Petitioner. Smt. Prathima Honnapura, AGA for respondents.
1. The learned Additional Government Advocate submits that since rowdy sheet for the petitioner has been closed, the present petition has become infructuous.
2. The learned counsel for the petitioner has no instructions in the matter. Date of order : 08.08.2017 in WP No.22705/2016 Sri. Sridhar @ Cable Sridhar vs. State of Karnataka & Ors.
3. The petition is dismissed as having become infructuous. Sd/- JUDGE *alb/-.