Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. No. 64 of 2003 Judges K.N Sinha, J. Acts Protection of Children) Act 2000 (hereinafter referred sub-section (1) of Section 12 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account