Citation Codes Equivalent Citations citation codes Case Number C.R.A. 663 of 2016 and CRAN 4926 of 2016 Attorney(S) Mr. Asimes Goswami Ms. Paulomi Banerjee Ms. Priyanka Dutta For the State: Mr. Kishore Dutta, Advocate General Mr. Saswata Gopal Mukherjee, P.P Mr. Ayan Bose Mr. Saryati Datta Judges Joymalya Bagchi, J. Acts Section 2(d) of the Juvenile Justice (Care and Protection of Children) Act, 2000, section 327(2) & (3) of the Code read with section 228A of the Indian Penal Code, Rule 7(3) of the Protection of Children from Sexual Offences Rules, 2012 SECTION 8 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012 (1) The provisions of sub-section (2) of Section 327 CrPC section 357A of the Code of Criminal Procedure section 284 of the Code of Criminal Procedure, section 166-B of the Indian Penal Code Section 357(2) and (3) of the Code. Rule 7(3) of the aforesaid Rules Section 161 Cr.P.C Statement child.33. Rule 7 of the Rules section 354 and 377 I.P.C Sub-Rule (3) of Rule 7 sections 4, 6, 7, 10 & 12 section 164 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account