Citation Codes Equivalent Citations citation codes Case Number W.A. No. 5 of 2017,Against the Judgment in W.P.(C) 12504/2016 of High Court of Kerala Dated 25-07-2016 Attorney(S) By Advs. Sri. S. Prasanth (Ayyappankavu) Smt. Varsha Bhaskar R1 by Adv. Sri. P.N Sukumaran R7 by Adv. Smt. Jayasree Manoj R2 to R6 by Sr. Government Pleader Sri. A.J George Judges K. Surendra Mohan Mary Joseph, JJ. Acts Prohibition and Redressal) Act, 2013 (hereinafter referred to as the Act for short). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account