Citation Codes Equivalent Citations citation codes Case Number B.A No. 2719 of 2013, Against the Order/Judgment in OP 476/2013 of Family Court, Ernakulam, Crime No. 260 of 2013 Harbour Police Station Kochi Attorney(S) By Advs. Sri. Asp. Kurup, Sri. Sadchith P. Kurup R by Public Prosecutor Sri. C. Rasheed. Judges B. Kemal Pasha, J. Acts Sections 498A, 354 and 506(1) read with Section 34 of the Indian Penal Code.3. Section 438 of the Code of Criminal Procedure.2. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account