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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Sri. T.A Shaji, Senior Advocate, Adv. Sri. D. Kishore.
  • R1 By Sri. P. Chandrasekhara Pillai, S.C, C.B.I
  • R2 By Advs. Sri. Leo George, S.C
  • Sri. Leo George.
Judges
  • V.K Mohanan, J.
Acts
  • Sections 120B, 420 and 471 of the I.P.C read with section 13(2) and 13(1)(d) of the Prevention of Corruption Act (for short the P.C Act),
  • Sections 120B, 420 and 471 of I.P.C read with Section 13(2) and 13(1)(d) of the P.C Act.
  • PREVENTION OF CORRUPTION ACT
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • By Sri. T.A Shaji, Senior Advocate, Adv. Sri. D. Kishore.
  • R1 By Sri. P. Chandrasekhara Pillai, S.C, C.B.I
  • R2 By Advs. Sri. Leo George, S.C
  • Sri. Leo George.
Judges
  • V.K Mohanan, J.
Acts
  • Sections 120B, 420 and 471 of the I.P.C read with section 13(2) and 13(1)(d) of the Prevention of Corruption Act (for short the P.C Act),
  • Sections 120B, 420 and 471 of I.P.C read with Section 13(2) and 13(1)(d) of the P.C Act.
  • PREVENTION OF CORRUPTION ACT
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Gopakumar B. Nair v. Central Bureau Of Investigation
(Jun 25, 2013)