Citation Codes Equivalent Citations citation codes Case Number GA No. 997 of 2010, CS No. 73 of 2010, GA No. 998 of 2010, CS No. 74 of 2010, GA No. 999 of 2010, CS No. 75 of 2010, GA No. 1000 of 2010, CS No. 77 of 2010, GA No. 1001 of 2010, CS No. 76 of 2010, GA No. 1581 of 2010, CS No. 73 of 2010, GA No. 1582 of 2010, CS No. 77 of 2010, GA No. 1583 of 2010, CS No. 76 of 2010, GA No. 1584 of 2010, CS No. 74 of 2010, GA No. 1585 of 2010, CS No. 75 of 2010, GA No. 997 of 2010; CS No. 73 of 2010; GA No. 998 of 2010; CS No. 74 of 2010; GA No. 999 of 2010; CS No. 75 of 2010; GA No. 1000 of 2010; CS No. 77 of 2010; GA No. 1001 of 2010; CS No. 76 of 2010; GA No. 1581 of 2010; CS No. 73 of 2010; GA No. 1582 of 2010; CS No. 77 of 2010; GA No. 1583 of 2010; CS No. 76 of 2010; GA No. 1584 of 2010; CS No. 74 of 2010; GA No. 1585 of 2010; and CS No. 75 of 2010 Advocates Mr. Pratap Chatterjee, Sr. Adv. Mr. Amitesh Banerjee, Adv. Mr. Sanjiv Kumar Trivedi, Adv. Mr. Sarvapriya Mukherjee, Adv. Mr. Soumya Roy Chowdhury, Adv. Mr. Ravi Kapoor, Adv. Judges Indira Banerjee, J. See more information ... Smart Summary Please sign up to generate summary. Ram Kishore Choudhury & Ors. v. M.P Birla Trust & Ors. Indira Banerjee, J.:— The Court: Since I am in the Division Bench, these applications are released from my list.All parties are to act on a signed photocopy of this order on the usual undertakings.