Citation Codes Equivalent Citations citation codes Case Number Criminal Jail Appeal No. 1 of 2016 Attorney(S) Mr. L. Seityendra, Advocate. Mr. Y. Ashang, P.P Judges N. Kotiswar Singh Kh. Nobin Singh, JJ. Acts SECTION 106 EVIDENCE ACT SECTION 155 EVIDENCE ACT SECTION 145 EVIDENCE ACT section 161 of Cr.P.C Section 161 Cr.P.C Article 20(3) of the Constitution incorporates the rule Section 161 of the Code) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account