Citation Codes Equivalent Citations citation codes Case Number CrMP(M) No. 1519 of 2017 Disposition dismissed Attorney(S) Mr. R.S. Cheema, Senior Advocate with Mr. Arshdeep Cheema and Mr. Dheeraj K. Vashisht, Advocates. Mr. Nikhil Goel, Advocate and Mr. Anshul Bansal, Standing Counsel. Judges Sandeep Sharma, J. Acts SECTION 4 PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT Sections 120B, 302, 330, 331, 348, 323, 326, 218, 195, 196 and 201 of the Indian Penal Code Sections 302 and 376 IPC and Section 4 of POCSO Act Section 176(2) of the Code of Criminal Procedure Sections 420-B, 468, 471 and 109 of the IPC and Section 13(2) read with Section 13(1)(d) of the Prevention of Corruption Act, 1988. Section 439 of the Code of Criminal Procedure, Sections 120B, 302, 330, 331, 348, 323 and 326 IPC, Section 120B read with Sections 302, 330, 331, 348, 323, 326, 218, 195, 196 and 201 IPC.5. Section 161 Cr.P.C Section 439 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account