Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Application (For Cancellation of Bail) No. 9440 of 2013,Criminal Misc. Application No. 15929 of 2013 Attorney(S) Mr. Nitin M Amin, Advocate for the Respondent No. 2 Ms. Jirga Jhaveri, App for the Respondent No. 1 HCLS Committee, Advocate for the Applicant No. 1 Mr. P.H Buch, Advocate for the Applicant No. 1 Judges S.G Shah, J. Acts Sections 506(2) and 376 of the Indian Penal Code Section 506(2) and 376 of the Indian Penal Code. Section 376 of the Indian Penal Code, provisions of section 438 of Cr.P.C Section 376 of Indian Penal Code.10. Section 376 of Indian Penal Code.20. Section 376 of Indian Penal Code, Section 466 of Indian Penal Code Section 439 of Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account